Society of Construction Law, India (SCL-India) is organising a one-day International Conference on Construction Arbitration on May 4 2024, in Mumbai, in collaboration with SCL-Mumbai, a regional chapter of SCL-India.

LatestLaws.com is a Proud Media Partner for the event, and the Indian Dispute Resolution Centre is a proud Supporting Organization for the event.

Justice Manish Pitale, a Judge of the Bombay High Court, will attend the event as the Chief Guest, and Justice Kamal Khata, a Judge of the Bombay High Court, will be the Guest of Honour.

The theme for the conference is Catalysing a Robust Ecosystem for Construction Dispute Resolution. SCL India, presently chaired by Senior Advocate Ratan K Singh.

This conference will host around 200 delegates and over 25 eminent speakers of international repute from important jurisdictions around the world, including the United Kingdom, Singapore, Hong Kong, the United Arab Emirates, and Malaysia.

Details of the International Conference on Construction Arbitration (May 4 2024, Mumbai) are as follows:

Date: May 4, 2024

Location: Four Seasons, Mumbai

Registration Fees: Delegates - ₹1500/-

To register, visit: https://conference.sclindia.org/

For more info, contact: info@sclindia.org

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